Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1A] [Entire Act] State of Tamilnadu - Subsection Section 1A(2) in Tamil Nadu Occupants of Kudiyiruppu (Conferment Of Ownership) Act, 1971 (2)in section 3, in sub-section (1), for the expression "19th June 1971", the expression "1st day of April 1990" shall be substituted;
