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State of Uttar Pradesh - Section

Section 22 in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983

22. Scales of pay.

(1)The scales of pay admissible to persons appointed to the various categories of posts in the service, whether in a substantive or officiating capacity or as a temporary measure, shall be such as may be determined by the Government from time to time.
(2)The scales of pay enforce at the time of the commencement of these rules are given as follows :
Name of the post Scale of pay*
Head Excise Constable/ Tari Supervisor Rs. 354--10--424--E.B.--10--454--12--514--E.B.--12-550.
Driver and Excise Constables Selection Grade). Rs. 405--9--450--E.B.--9--540.
Driver and Excise Constables (Ordinary Scale) Rs. 330--7--365--8--381--E.B.--4--105--9--450--E.B.--9--495.
*For Current pay scale, please see G.O. applicable for the new pay scale.