Andhra Pradesh High Court - Amravati
Vella Satyanarayana vs M/S. Asmitha Microfin Limited ... on 2 January, 2024
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE NO.: Crl.P.No.267 of 2020
PROCEEDING SHEET
Sl. Date ORDER OFFICE
No. NOTE
11. 02.01.2024 VJP,J
Learned counsel for the petitioner is
permitted to serve the notice to the counsel for
respondent No.2 before the trial Court as
C.C.No.318 of 2016, which is an old matter is pending, since there is a stay ordered by this Court.
List the matter on 08.01.2024.
_______ VJP, J JLV