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Delhi High Court - Orders

Ajai Kumar & Ors vs Sumitomo Mitsui Banking Corporation ... on 1 November, 2023

Author: Sanjeev Narula

Bench: Sanjeev Narula

                                    $~13
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 3455/2018
                                                AJAI KUMAR & ORS                                                                 ..... Petitioners
                                                                                      Through:                Mr. Piyush Sharma, Mr. Shivam
                                                                                                              Dubey, Ms. Sakshi Raghav and
                                                                                                              Mr. Anuj Sharma, Advocates.

                                                                                      versus

                                                SUMITOMO MITSUI BANKING CORPORATION AND ANR
                                                                                          ..... Respondents
                                                            Through: Mr. Amol Sharma, Advocate for R-2.
                                                                     Mr. Jitesh Pandey and Mr. Harsh
                                                                     Sharma, Advocates for R-1.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                  ORDER

% 01.11.2023

1. Learned counsel for the Petitioner has been heard for some time.

2. Re-notify for further submissions on 22nd November, 2023.

SANJEEV NARULA, J NOVEMBER 1, 2023 nk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 00:17:19