Delhi High Court - Orders
Ajai Kumar & Ors vs Sumitomo Mitsui Banking Corporation ... on 1 November, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3455/2018
AJAI KUMAR & ORS ..... Petitioners
Through: Mr. Piyush Sharma, Mr. Shivam
Dubey, Ms. Sakshi Raghav and
Mr. Anuj Sharma, Advocates.
versus
SUMITOMO MITSUI BANKING CORPORATION AND ANR
..... Respondents
Through: Mr. Amol Sharma, Advocate for R-2.
Mr. Jitesh Pandey and Mr. Harsh
Sharma, Advocates for R-1.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 01.11.2023
1. Learned counsel for the Petitioner has been heard for some time.
2. Re-notify for further submissions on 22nd November, 2023.
SANJEEV NARULA, J NOVEMBER 1, 2023 nk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 00:17:19