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[Cites 0, Cited by 16] [Entire Act]

Union of India - Section

Section 6 in The National Security Act, 1980

6. Detention orders not to be invalid or in-operative on certain grounds.—

No detention order shall be invalid or in-operative merely by reason—
(a)that the person to be detained thereunder is outside the limits of the territorial jurisdiction of the Government or officer making the order, or
(b)that the place of detention of such person is outside the said limits.