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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(i) in Rules Framed Under Section 63(E) of the Tamil Nadu Forest Act, 1882 to Regulate Quarrying Minor Minerals and Mining of Major Minerals in Reserved Forests

(i)no person shall quarry minor minerals such as slate, building stone, limestone and clay or removes turf or earth without obtaining a permit in accordance with the provisions of the said Act; and