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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(4) in The Assam Health Establishments Act, 1993

(4)Where the application is rejected under sub-section (3) the Health Authority shall record the reason for such rejection and no application shall be rejected unless the applicant has been given an opportunity of showing cause in support of his application.