Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Uttarakhand - Subsection

Section 40(2)(a) in Uttaranchal School Education Act, 2006

(a)f The names of the teachers shall be recommended for substantive appointment in order of seniority as determined from the date of their appointment.