Himachal Pradesh High Court
State Of H.P. & Others vs . Sauju Ram on 15 June, 2022
Bench: Sabina, Satyen Vaidya
State of H.P. & Others vs. Sauju Ram .
LPA No. 80 of 2022 15.06.2022 Present: Mr. Ashwani Sharma, Additional Advocate General for the appellants.
CMP (M) No. 729 of 2022 The application has been rendered infructuous in view of the report of the Registry that the petition is within limitation.
r to LPA No. 80 of 2022.
Let notice be issued to the respondent for 18th October, 2022 on taking steps within a week.
(Sabina) Acting Chief Justice (Satyen Vaidya) Judge June 15, 2022 (ps) ::: Downloaded on - 15/06/2022 20:04:41 :::CIS