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State of Rajasthan - Section

Section 64 in Ajmer Abolition of Intermediaries And Land Reforms Act, 1955

64. Vacation on extinction

— Except as otherwise provided in this Act. when the interest of a tenant or sub-tenant is extinguished. he shall vacate his holding. but shall have. in respect of the removal of an> crops. the same right as he would have upon ejectment in accordance with the provisions of this Act.