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[Cites 0, Cited by 0] [Section 67R] [Entire Act]

State of Punjab - Subsection

Section 67R(2) in The Punjab Factory Rules, 1952

(2)The ambulance should have the following equipments:-
(a)General. -
- A wheeled stretcher with folding and adjusting devices; with the head of the stretcher capable of being tilled upward;- Fixed suction unit with equipment;- Fixed oxygen supply with equipment;- Pillow with case; - Sheets; - Blankets; - Towels;- Emesis bag; - Bed Pan; - Urinal; - Glass.
(b)Safety equipments. -
- Flares with life of thirty minutes; - Flood lights;- Flash lights; - Fire extinguisher dry powder type;- Insulated gauntlets.
(c)Emergency case equipments. -
(i)Resuscitation . -
- Portable suction unit; Portable Oxygen units;- Bag-valve-mask, hand operated artificial ventilation unit;- Airways; - Mouth gases; - Tracheotomy adopters;- Short spine board; - I.V. Fluids with administration unit;- B.P. manometer; - Gugg; - Stethoscope
(ii)Immobilization . -
- Long and short padded boards; - Wire ladder splints;- Triangular bandage; - Long and short spinte boards.
(iii)Dressings . -
- Gauze pads - 4" x 4"; - Universal dressing 10" x 36";- Roll of aluminium foils; - Adhesive tape in 3" roll; - Safety pins;- Bandage sheets; - Burn sheet.
(iv)Poisoning . -
- Syrup of Ipecae; - Activated Charcoal Pre packed in dose; - Snake bite kit;- Drinking water.
(v)Emergency Medicines . -
- As per requirement (under the advice of Medical Officer only).