Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act] State of Tamilnadu - Subsection Section 114(1)(d) in Tamil Nadu State Housing Board Act, 1961 (d)payment of all sums towards the cost of establishment of the Tribunal under section 81;