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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(2)(a) in Uttar Pradesh Muslim Waqfs Act, 1960

(a)to maintain a complete and authentic record containing information relating to the origin, income, objects and beneficiaries of every waqf in each district ;