Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1014] [Entire Act] State of Punjab - Subsection Section 1014(2) in Punjab Jail Manual, 1996 (2)If the affiliated jail is unable to supply convict servants, application should be made to the Inspector-General.
