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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2) in The Sikh Gurdwaras Board Election Rules, 1959

(2)The returning officer shall provide at each polling station as many ballot-boxes and ballot-papers as may be necessary, instrument for stamping the official mark on the ballot-papers when any direction in this behalf has been issued by the [Chief Commissioner, Gurudwara Elections] [Substituted for the words 'Commissioner, Gurdwara Elections' by Central Government Notification dated 26.7.1978.] copies of the roll or such part thereof as contain the name of the elector entitled to vote at such station and materials sufficient for the purpose of enabling electors to mark the ballot-papers.