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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(viii) in The Orissa Security Prisoners (Conditions of Detention) Order, 1981

(viii)wilfully damages or attempts to damage any property belonging to the Government or tampers with any locks, or locking device, lamps or lights in the jail; or