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Karnataka High Court

Acc Ltd., Having Its Registered Office vs The State Of Karnataka on 19 July, 2011

Author: N.K.Patil

Bench: N.K.Patil

$0 Grflbarga Kamataka {By Sri. Mafiikazjun Sahukarg HCGP) $*$$$* ... Resgsémdgnis This Writ Petitian is filed under"'Ar.t:c1§s 22'£:'-van:iv.'Z'37'-of ' ihe Constitutian crf India prayiiizg :91:33:16".a'=d5c.::iara€j.of1§ deciaring the prgvisigns sf Secfi°=:sn'1.3{A£) <)i'~f:1*:::_§§3;"1'fi2:é&}:a Mater Vehicies Taxation Act,' 1957 r"c::g:}£i'--wiihTVtE1::.Exgiaaafinri' , appended therete, insofar asV_'i£.V_seek§s ,1_;0V{s;ex{g_ "Gi1' II1G'1L{31"' Ve:}r1i<:Ees that are not used oi1.,pub1ic r{;ad's,"'a:3':Ji01a;"£ive of Article 801 of the Cen;s.'u1tufiQn..r>_f "1ntii'g and 'et<:._, WRIT FETETIQN Na.40*?32--/2-3933 L .. .. -- BETWEEN V' . ' ASS Ltd" ;%<"uéa2fira1§§'_i§s~R$gis:ere;§ $~ff§.s.:& A: No. 12 29:1 g Nifiharshi, Kaijwe' 'R.Q§d Mumbaiw4'@GV"GiT:§)f azzrfg 017 its Cement V\70.r.%.S at7'fW'3_di»5'85 225"

Gu}.1::3.rg;";.*}:);'.sL:*:a;{g Guib_a:*ga' ~ Karnaiaka Stat€é'r*§:;;fes3 é:11;§E:.:i herein by (R613. by=J (31111: Mafiager finance M'if.,.S§LARE'x3';.V.KUTI, Age:57} W " L. . V' V I Peijtioner Advocate} The 'fiiékié of Karnaiaka F}£p.f,d:He:'e3Z;:: by ziis Semmissieney f@::_.'3Z':'ar:$paz't Mu?:iw8%;0rey'€d Bufidmg A' ' Efiéhana 'E(?€€{§%}-fig Ba;:ga§93:e~55% SQ}

2 "{'11e Regional Transport Officer Sedam Road Guibarga Disiriei, Gulbarga Karnaiaka. _ Reeggonedveflte "

{By Sri. Mallikarjun Sahukar, HCGP) " -- * This Writ F'ef;ii.i0I1 is flied uneier z*m;&;1e's;,.22'e--.;;n¢;..ee,22.?e £32"

the Canstitution ef India prayirig in issue .,a* deeP:;raiieI1, declaring Section 3(1) 0f.»'Lh_,e Ka§1*:1ata1;a a£S%*i%;§",rf;_:f Vehieiese» Taxaiien Act, 195'? read xw.'.§}i~~._Mthe .E*a:pi3.,fia:id:1 "appended therete, insefar as it seeks £0 my tax on'::1eter vehicles that are net used on public roaegisg 3;s"--Vie~}eative ef-Eartvieies 381 of the Ctmstitutien of h'3e:1_i"5.;«.a.z§.J:1 e:r:. ' ~ These writ petitione fen-"'*fei*'~:{}:$,:ifers this day, the Court made f.QHevffing:' - " ~ ' ' ewigejema i1vdWb0t.h these petitions has soughfx for a.__.dec1é;ra_fie:'i, declaring the previsiens caf Sec*.:.2'.0_n f§(iV} o¥£5the'- Kemataka Motor Vehicles Taxation . E"3'L§35:V*?.A;"eadH§eifih the Explanation appended therein . hf: 'Sf-s..:Z;t seeks; tee levy tax 0251 Meter Yehieiee that are ma' Qxgeseé en pufiiie eeaés, as vi0ia*ti%.z'e ef Artieie 33} .. {sf titre Cemséiiutien ef Eadie and ether reiiefe, fiieé a meme dated 1533?

2. Learned eouneeé appearing fer peiiiieeer has 2011, seeking leave sf this