Delhi High Court - Orders
Ms Tos Through Its Director Sujeet ... vs Govt Of Nct Of Delhi & Anr on 10 October, 2023
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10225/2021, CM APPL. 31516/2021
MS TOS THROUGH ITS DIRECTOR SUJEET MISHRA
.....Petitioner
Through: Mr.Sachin Bandoori, Advocate
versus
GOVT OF NCT OF DELHI & ANR. .....Respondents
Through: Mr.Kartik Sharma, Advocate for R-1
CORAM: SH. KRISHAN KUMAR SHARMA, REGISTRAR
ORDER
% 10.10.2023 Today's Court proceedings are conducted through physical/hybrid mode.
Counsel for respondent no.1 undertakes to supply another copy of the counter affidavit to counsel for the petitioner through e-mail within two days from today. Let rejoinder thereto, if any, be filed before the next date of hearing.
By way of last and final opportunity, three weeks time is granted to respondent no. 2 to file the counter affidavit with advance copy to counsel for the petitioner, who may file rejoinder thereto, if any, before the next date of hearing.
List on 23.11.2023.
REGISTRAR OCTOBER 10, 2023/sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/10/2023 at 14:47:26