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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Sikkim - Subsection

Section 8(1)(p) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

(p)to make special provision for students belonging to the State of Sikkim for admission in any course of the University or in a constituent college, affiliated college, regional centre or study centre ;