Section 138 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
138. Use of internal combustion engine.
- The employer shall ensure at a construction site of a building or other construction work that no internal combustion engine is used underground in excavation or tunneling work unless such engine is so constructed that-(a)the air entering the engine gets cleared before entry; and(b)no fumes or sparks are omitted by the engine;
