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State of Punjab - Section

Section 217 in Punjab Jail Manual, 1996

217. Duties in regard to locking up female prisoners at night.

- The female warder shall :
(a)each evening, before the time fixed for locking up the prisoners for the night, search every female prisoner and her clothing and bedding and every ward, cell and other compartment allotted to female prisoners;
(b)count the female prisoners and lock them up in their respective wards, cells and other compartments and report to the Deputy Superintendent that she has done so and record the fact, with the number of prisoners confined in each ward, cell or other compartment, in a register to be kept for the purpose under the orders of the Superintendent; and
(c)after having complied with the requirements of clauses (a) and (b), deliver the keys of the several wards, cells and other compartments to the Deputy Superintendent and record in a register to be kept for this purpose that she had done so.