Supreme Court - Daily Orders
Baitinik A Registered Society Through ... vs Hutheesing Tagore Charitable Trust A ... on 29 October, 2015
Author: Arun Mishra
Bench: Arun Mishra
ITEM NO.37 COURT NO.15 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No. 2549/2015
BAITINIK A REGISTERED SOCIETY Appellant(s)
THROUGH MR. BIPLAB BOSE
VERSUS
HUTHEESING TAGORE CHARITABLE Respondent(s)
TRUST A PUBLIC CHARITABLE TRUST
(Office report for directions)
Date : 29/10/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
[IN CHAMBERS]
For Appellant(s) Mr. Varun Chandiok, Adv.
Mr. Amarjit Singh Bedi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Mr. Varun Chandiok, Advocate, appears on behalf of the appellant and on instructions, prays for withdrawal of the appeal.
Prayer is allowed.
The Civil Appeal stands dismissed as withdrawn.
[RASHI GUPTA] [TAPAN KUMAR CHAKRABORTY]
SR.P.A. COURT MASTER
Signature Not Verified
Digitally signed by
Rajni Mukhi
Date: 2015.10.31
11:38:53 IST
Reason:
(Signed order is placed on the file) IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO.........OF 2015 D. No. 2549 OF 2015 BAITINIK A REGISTERED SOCIETY Appellant(s) THROUGH MR. BIPLAB BOSE VERSUS HUTHEESING TAGORE CHARITABLE Respondent(s) TRUST A PUBLIC CHARITABLE TRUST O R D E R Mr. Varun Chandiok, Advocate, appears on behalf of the appellant and on instructions, prays for withdrawal of the appeal.
Prayer is allowed.
The Civil Appeal stands dismissed as withdrawn.
.............J. (ARUN MISHRA) NEW DELHI;
OCTOBER 29, 2015