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[Cites 0, Cited by 1] [Section 79(1)] [Section 79] [Entire Act]

NCT Delhi - Subsection

Section 79(1)(j) in The Delhi Value Added Tax Act, 2004

(j)[Omitted, by DVAT (Amendment) Act, 2005 (5 of 2005), w.e.f. 1-4-2005.]