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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(k) in M.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006

(k)Words "Mineral", "Reconnaissance Permit", "Prospecting Licence" and "Mining Lease" shall have the same meaning, as assigned to them in the Act;