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Delhi High Court - Orders

Amazon.Com Nv Investment Holdings Llc vs Signature Not Verified Digitally ... on 31 March, 2022

Author: Najmi Waziri

Bench: Najmi Waziri, Swarana Kanta Sharma

                              $~26(1)
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    FAO(OS) (COMM) 7/2021, CM APPL. 1301/2021, CM APPL.
                                   1302/2021 & CM APPL. 1305/2021
                                   AMAZON.COM NV INVESTMENT HOLDINGS LLC
                                                                     ..... Appellant
                                                 Through:   Mr. Gopal Subramanium, Mr. Rajiv
                                                            Nayar, Mr. Gourab Banerji, Mr.
                                                            Amit Sibal, Mr. Nakul Dewan, Mr.
                                                            Gaurav Bhatia, Senior Advocates
                                                            with Mr. Anand S. Pathak, Mr. Amit
                                                            Mishra, Mr. Shashank Gautam, Ms.
                                                            Sreemoyee Deb, Mr. Vijay Purohit,
                                                            Mr. Mohit Singh, Ms. Anubhuti
                                                            Mishra, Ms. Samridhi Hota, Mr.
                                                            Shivam Pandey, Ms. Nikita Bangera,
                                                            Mr. Pratik Jhaveri, Ms. Didon Misri,
                                                            Mr. Chetan Chawla, Mr. Faizan
                                                            Mithaiwala, Mr. Vijayendra Pratap
                                                            Singh, Mr. Rachit Bahl, Ms. Roopali
                                                            Singh, Mr. Abhijnan Jha, Mr. Priyank
                                                            Ladoia, Mr. Tanmay Sharma, Ms.
                                                            Vanya Chhabra, Mr. Arnab Ray, Mr.
                                                            Vedant Kapur, Mr. Shaurya Mittal,
                                                            Mr. Abhisar Vidyarthi, Mr. Kartik
                                                            Nayar, Mr. Pawan Bhushan, Ms
                                                            Hima Lawrence, Ms.           Ujwala
                                                            Uppaluri, Mr. S.P. Mukherjee, Mr.
                                                            T.S. Sundaram, Mr. Vinay Tripathi,
                                                            Mr. Aishvary Vikram, Mr. Kaustubh
                                                            Prakash, Ms. Anushka Shah, Ms.
                                                            Neelu Mohan, Ms. Manjira Dasgupta,
                                                            Ms. Bani Brar, Mr. Abhinav Deshwal
                                                            and Mr. Digant Mishra, Advocates.


                                                 versus


Signature Not Verified
Digitally Signed By:KAMLESH
KUMAR
Signing Date:01.04.2022
13:53:56
                                     FUTURE RETAIL LIMITED & ORS                            ..... Respondents

                                                        Through:      Mr. Ritin Rai, Senior Advocate with
                                                                      Mr. Ameet Naik, Mr. Raghav
                                                                      Shankar, Ms. Madhu Gadodia, Mr.
                                                                      Abhishek Kale, Mr. Harshvardhan
                                                                      Jha, Mr. Pankaj Patel, Ms. Ritika
                                                                      Sinha, Ms. Drishti Rajain and Ms.
                                                                      Arshiya Sharda, Advocates for R-1.
                                                                      Mr.    Dayan    Krishnan,      Senior
                                                                      Advocate with Mr. Mahesh Agarwal,
                                                                      Mr. Rishi Agrawala, Mr. Pranjit
                                                                      Bhattacharya and Mr. Sanjeevi
                                                                      Sheshadri, Advocates for R-2 to R-13.


                                    CORAM:
                                    HON'BLE MR. JUSTICE NAJMI WAZIRI
                                    HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                  ORDER

% 31.03.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).

1. Mr. Dayan Krishnan, the learned Senior Advocate for respondent nos. 2 to 13 seeks to bring on record orders passed in various proceedings pursuant to order impugned in this petition.

2. Mr. Gopal Subramanium, the learned Senior Advocate for the Appellant submits that the subsequent orders would hardly have any bearing on the rights of the plaintiff apropos the maintainability of the suit.

3. Let the said documents be brought on record by 04.04.2022.

4. List for arguments on 06.04.2022.

Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:01.04.2022 13:53:56

5. If they so wish, the parties may file a brief note each, not exceeding two pages, with cross-references to the pleadings and citations, as may be relied upon.

NAJMI WAZIRI, J SWARANA KANTA SHARMA, J MARCH 31, 2022 RW Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:01.04.2022 13:53:56