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Union of India - Section

Section 60 in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

60. Payment of provisional pension and gratuity through money order.

- If the provisional pension or gratuity or both sanctioned under sub-regulation (4) of Regulation 58 is desired to be paid by the pensioner through money order or bank draft, the same shall be remitted to him through money order or Bank draft at his cost; Provided that in the case of any pensioner who have been authorised payment of provisional pension not exceeding two hundred and fifteen rupees per mensem (exclusive of amount of relief on pension) that amount or amount upto such limit as may here-after be fixed by the Commission from time to time shall, at the request of the pension be remitted to him by money order at Commission's expense.