Section 1(f) in Simplification of the Procedure for Development of Colonies in the State of Punjab up to an Area of 10 Acres
(f)The lay-out plan, including the services plan, shall be prepared, in case the proposed colony is upto five acres, by an Architect registered with the Council of Architects, whereas a Town Planner, registered with the Institute of Town Planners, may prepare any such plan for any colony;
