Calcutta High Court (Appellete Side)
Bma Stainless Limited And Another vs The State Of West Bengal And Others on 24 August, 2021
August 24, 2021
AD 35
Court No.1
SG/S. Biswas
FMA 1769 of 2018
With
CAN 1 of 2017 (old No. CAN 8312 of 2017)
CAN 2 of 2021
BMA Stainless Limited and another
vs.
The State of West Bengal and others
(Through Video Conference)
Mr. Jayanta Kumar Mitra, Senior Advocate with
Mr. Shyamal Sarkar,
Mr. Sanjay Ginodia,
Mr. Sushovit Dutt Majumdar,
Mr. Rajesh Gupta,
Mr. Soumyajit Mishra,
Ms. Mini Agarwal, Advocates
... for the appellant
(on virtual mode)
Mr. Tapan Kumar Mukherjee, Advocate
... for the State
(on virtual mode)
Mr. Ayan Banerjee, Advocate
... for the respondent Nos.3 to 5
On the request of learned counsel for the appellants, adjourned to November 8, 2021.
[Rajesh Bindal, C.J.(A)] [Rajarshi Bharadwaj, J.]