Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Jharkhand - Subsection

Section 27(11) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(11)The services to be provided by the fit facility may include:
(i)food, clothing, water, sanitation and hygiene;
(ii)mental health interventions including counselling;
(iii)medical facilities including first aid and to facilitate specialised treatment;
(iv)formal age appropriate education including bridge education and continuing education and life skill education; and
(v)recreation, sports, fine arts and group work activities.