Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 22 in The Press And Registration Of Books Act, 1867 22. [ Extent [Inserted by Act 55 of 1955, Section 19 (w.e.f. 1.7.1956), Section 22 was repealed by Act 10 of 1890, Section 7.] .This Act extends to the whole of India [* * *].]
