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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(2) in Andhra Pradesh Electricity Regulatory Commission (Treatment of Other Businesses of Transmission Licensees and Distribution Licensees) Regulation, 2005

(2)The Commission may authorize any officer of the Commission or any professional person or expert or consultant to carry out the investigation under sub clause (1) above and submit a report to the Commission.