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[Cites 0, Cited by 0] [Section 260(1)] [Section 260] [Entire Act]

State of Punjab - Subsection

Section 260(1)(b) in The Punjab Municipal Corporation Act, 1976

(b)to make any alteration or repairs to a building involving the removal or re- erection or in any external or partly was thereof or of any wall which supports the roof thereof to an extent exceeding one-half of such wall above the plinth level, such half to be measured in superficial metres ;