Madhya Pradesh High Court
Bade Veer vs The State Of Madhya Pradesh on 9 July, 2018
1 CR-415-2018 The High Court Of Madhya Pradesh CR-415-2018 (BADE VEER Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 09-07-2018 None for the applicant. Adjourned.
(SUJOY PAUL) JUDGE s@if Digitally signed by SAIFAN KHAN Date: 2018.07.09 15:36:01 +05'30'