Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Tamilnadu - Subsection Section 12(2) in The Anna University Act, 1978 (2)The Vice-Chancellor shall, in the absence of the Chancellor and Pro-Chancellor, preside the convocation of the University and confer degrees, diplomas or other academic distinctions upon persons entitled to receive them.
