Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of West Bengal - Section Section 14W in West Bengal Land Reforms Act, 1955 14W. Damages for use and occupation of land. Omitted by West Bengal Land Reforms (Amendment) Act, 1980 (XLI of 1980).
