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State of Haryana - Section

Section 8 in Haryana Urban Development Authority Employees' Pension Regulations, 2001

8. Applications of treasury rules.

- While making payment of pension, the Pension Payment Authority shall be guided by Rules 4.92 to 4.106 of the subsidiary treasury rules under the Punjab Treasury Rules which shall apply mutatis mutandis to the pensioner of the Haryana Urban Development Authority.Form A[See Regulation 1(3)]Haryana Urban Development Authority