Section 25(1)(b) in Banking Companies (Acquisition And Transfer of Undertaking) Act, 1969
(b)in section 36 AD, in sub-section (3), for the words "and any subsidiary bank", the words, figures and brackets " a corresponding new bank constituted under section 3 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1969, and any subsidiary bank" shall be substituted ;