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Patna High Court - Orders

Lalan Kumar & Ors vs The State Of Bihar & Ors on 11 October, 2012

Author: Navaniti Prasad Singh

Bench: Navaniti Prasad Singh

     IN THE HIGH COURT OF JUDICATURE AT PATNA
          Civil Writ Jurisdiction Case No 11384 of 2008
======================================================

1    Lalan Kumar, son of Sri Ram Pukar Singh, resident of Mohalla, Barki
     Delha Dularganj, P S - Delha, District - Gaya
2    Surendra Kumar Sinha, son of Sri Kapil Deo Lal, resident of Mohalla -
     Maal Godam, Bairagi Road, P S - Town, District - Gaya
3    Ashok Kumar, son of Sri Chandrika Ram, resident of Mohalla -
     Nadraganj Poolpar, P S - Civil Lines, District - Gaya
4    Aftab Hussain, son of Md Manboob Hussain, resident of Gilani House,
     Mohalla - Panchatiya Akhara, P S - Town, District - Gaya
5    Sri Ram Paswan, son of Sri Chandrika Paswan, resident of village -
     Bisho, P S - Paraiya, District - Gaya
6    Md Shamim, son of Md Zahoor Miyan, resident of village - Nehuta, P S
     - Chilim, District - Gaya
7    Lal Narayan Prasad, son of late Kishore Prasad, resident of Mohalla -
     Rampur Jail Road, P S - Rampur, District - Gaya
8    Shambhu Prasad, son of Sri Baij Nath Prasad, resident of Mohalla -
     Dakhin Darwaja, P S - Chand Chaura, District - Gaya
9    Kuldip Rajak, son of Sri Ram Briksh Rajak, resident of Mohalla -
     Kirani Ghat Pool, P S - Kotwali, District - Gaya
10   Jyoti Kumar Sinha, daughter of Sri Raju Prasad Sinha, resident of
     Mohalla - MIG - 10, Chankyapuri Colony, P S - Imaliyachak, District
     - Gaya
11   Jitendra Prasad Sinha, son of late Narsingh Prasad Sinha, resident of Q
     No 31, Road No 2, Mohalla - Sewa Nagar, P S - Sewa Nagar, District -
     Gaya
12   Dev Nandan Prasad, son of Sri Ram Bahar Prasad, resident of village -
     Sisira, P S - Ginjil, Ghoshi, District - Jehanabad
13   Md Adil Alam, son of Md Aminuddin, resident of village - Amsara, P S
     - Dharaut, District - Jehanabad
14   Bhagwat Prasad, son of Sri Manki Manjhi, resident of village -
     Mahmana, P S - Mahnama, District - Gaya
15   Akhilesh Prasad Singh, son of Sri Ram Bharosh Singh, resident of
     village - Siyadih, P S - Conch, District - Gaya
16   Krishna Prasad, son of late Basnat Ram, resident of Mohalla - Sisauriya
     Chaura, Near Panchmahla Baittak, P S - Chand Chaura, District - Gaya
17   Ajay Kumar, son of Sri Mahavir Prasad, resident of village - Kajichak,
     P S - Chand Chaura, District - Gaya
18   Khurshid Alam, son of Md Alam, resident of village - Kajichak, P S -
     Chand Chaura, District - Gaya
19   Inderdeo Yadav, son of Sri Chowa Yadav, resident of village - Bisho, P
     S - Paraiya, District - Gaya
20   Ashok Kumar, son of late Ambika Prasad, resident of village - Samir
     Takiya, Godawari Road, P S - Chand Chaura, District - Gaya
21   Anirugh Lal Khatri, son of Goverdhan Lal Khatri, resident of village -
     Nawagarhi, P S - Bahuar Chaura, District - Gaya
22   Renu Kumari, daughter of Sri Narendra Dev Narayan, c/o Prof
     Devendra Prasad, Devendra Bhawan, Mohalla - Bairagi, P S - Town,
     District - Gaya
23   Shiv Mangal Singh, son of late Yadubansh Singh, resident of village -
 2   Patna High Court CWJC No.11384 of 2008 (2) dt.11-10-2012

                                           2/6




                 Kalayanpur, P S - Maksudpur, Tekari, District - Gaya
            24   Rajdev Das, son of Sri Gyan Das, resident of mohalla - Amakuan Tola
                 Balwapar, P S - Bara, District - Gaya
            25   Kumari Sunita Sinha, daughter of Sri Ram Pravesh Singh, resident of
                 village - Sherpur, P S - Garua, District - Gaya
            26   Brejendra Kumar Karn, son of Sri Brij Kishore Sinha, resident of Q No
                 LIG - 10, Asha Singh More, Mohalla - A P Colony, P S - Town,
                 District - Gay
            27   Binod Kumar Singh, son of Ram Lakhan Singh, resident of village -
                 Nani, P S - Tekari, District - Gaya
            28   Satish Kumar Sinha, son of Gagat Prasad, resident of Upardih,
                 Andargaya, P S - Chand Chaura, District - Gaya
            29   Prabhat Kumar, son of Sri Bindeshwari Dayal, resident of Bangla
                 Asthan, Near Railway Line, P S - RS Gaya, District - Gaya
            30   Sapan Kumar, son of Nirmal Kumar Bhattacharya, resident of Dakhin
                 Darwaja, P S - Chand Chaura, District - Gaya
            31   Rajdev Yadav, son of Sri Nanhak Yadav, resident of village - Daulta, P
                 S - Karki, Konch, District - Gaya
            32   Kunj Lata Kumar Sinha, daughter of Ishawari Prasad Sinha, resident of
                 Mohalla - Hanuman Nagar, P S - Maranpur, District - Gaya
            33   Vijay Kumar Sinha, son of Sri Gauri Shankar Singh, resident of village
                 - Shiv Nagar, P S - Madopur, Tekari, District - Gaya
            34   Shiv Sankar Chaudhary, son of Dasu Choudhary, resident of village -
                 Horma, P S - Bindol, Khizar Sarai, District - Gaya
            35   Kumari Sunita, daughter of Sri Uma Kant Verma, c/o Samitra Shastri,
                 Ram Sagar, P S - Chand Chaura, District - Gaya
            36   Sanjay Kumar, son of Sri Kamlesh Kumar, resident of village - Maigra,
                 P S - Imamganj, District - Gaya
            37    Ramji Das, son of Sri Das, resident of village - Bihta, P S - Khizar
                 Sarai, District - Gaya
            38   Dev Kumar Mishra, son of late Narsingh Mishra, resident of Mohalla -
                 Chhotki Nawada, P S - R S Gaya, District - Gaya
            39   Ram Dular Mochi, son of Sri Munshi Mochi, resident of village -
                 Sultanpur Bigha, P S - Makhdumpur, District - Jehanabad
            40   Jagdesh Choudhary, son of late Kisun Choudhary, resident of Mohalla -
                 Maranpur, P S - Chand Chaura, District - Gaya
            41   Ayodhya Lal, son of Sri Prayag Saw, resident of Mangla Gauri, P S -
                 Chand Chaura, Civil Lines, District - Gaya
            42   Umesh Prasad, son of late Vishun Datt Prasad, resident of Narayan
                 Chaun, Mangla Gauri, Godawari, P S - Chand Chaura, District - Gaya
            43   Krishna Prasad, son of Sri Chamari Prajapati, resident of Marnpur, P S -
                 Chand Chaura, Civil Lines, District - Gaya
            44   Satish Kumar Sinha, son of Sri Kishore Mohan Sinha, resident of
                 Mohalla - Nadaraganj Pratap Lane, P S - Civil Lines, District - Gaya
            45   Shubash Pathak, son of Sri Nand Lal Pathak, resident of village -
                 Terari, P S - Konch, District - Gaya
            46   Ramayan Pandit, son of Sri Raghuvir Pandit, resident of Mohalla -
                 Bhadurpur Housing Colony, Janta Plat, Block No - 2, Q No - 52, P S -
                 Agamkuan, District - Patna
            47   Ravindra Kumar, son of Sri Sachidanand Singh, resident of Patiyama
                 House, Chowk Road, Tutwari, P S - Tutwari, District - Gaya
            48   Bindeshwar Rajak, son of late Barho Rajak, resident of Pantaiya
 3   Patna High Court CWJC No.11384 of 2008 (2) dt.11-10-2012

                                           3/6




                 Akhara, Nai Godam, P S - Nai Godam, District - Gaya
            49   Vijay Prasad, son of Sri Ramashish Prasad, resident of Jhilganj, Nawal
                 Babu Lane, P S - Kotwali, District - Gaya
            50   Krishna Kumar Pathak, son of late Yashodanand Pathak, resident of
                 village - Rauna, P S - Belaganj, District - Gaya
            51   Krishna Kumar, son of late Musan Ram, resident of village - Gango
                 Bigha, P S - Rampur, District - Gaya
            52   Kumar Mahendra Narayan Singh, son of Sri Shiv Pujan Singh, resident
                 of village - Chaitt Bigha, P S - Uatrain Konch, District - Gaya
            53   Dev Narayan Prasad, son of Sri Kulendra Prasad, resident of village -
                 Panchanpur, P S - Tekari, District - Gaya
            54   Shashi Shekhar Pathak, son of Sri Vijay Kumar Pathak, resident of
                 Baheliya Bigha, P S - Tekari, District - Gaya
            55   Jai Ram Manjhi, son of Nand Kishore Manjhi, resident of village -
                 Maya Bigha, Sinha Colony, P S - Wazirganj, District - Gaya
            56   Dhurjati Singh, son of late Badri Singh, resident of village - Chett
                 Bigha, Uttren Konch, P S - Konch, District - Gaya
            57   Kumari Rekha, daughter of Heera Lal, resident of Panchetiya Akhara,
                 New Godawn, P S - Kotwali, District - Gaya
            58   Raj Kishore Prasad Priyadarshi, son of Sri Ganauri Bhagat, resident of
                 Ander kila, P S - Tekari, District - Gaya
            59   Venu Dutt Mishra, son of Sri Banke Bihari Mishra, resident of Raja
                 Koti, Barki Delha, P S - Delha, District - Gaya
            60   Ravi Shankar Pandey, son of Sri Triloki Nath Pandey, resident of New
                 Sandka, Ander Gaya, P S - Tekari, District - Gaya
            61   Ravi Bhushan, son of Lalan Prasad, Tilha, Kali Bari Lane, Mahavir
                 Asthan Road, P S - Chand Chaura, District - Gaya
            62   Bhagwan Das Rajak, son of Sri Bhim Rajak, resident of village -
                 Khabaspur, P S - Dabur Anti (Konch), District - Gaya
            63   Shalini Sinha, daughter of Sri Suresh Prasad, c/o Janki Sharan, Shamir
                 Takiya School, Village - Chand Chaura, P S - Chand Chaura, District -
                 Gaya
            64   Sudha Keshri, daughter of Jagdish Prasad Keshri, resident of Narayan
                 Chua, Mehedibag, P S - Chand Chaura, District - Gaya
            65   Ravindar Kumar, son of Tileshwar Chaudhary, resident of village -
                 Ramdhih, Paraiya, District - Gaya
            66   Manoj Kumar Pathak, son of Madan Mohan Pathak, resident of village
                 - Pathak Bigha, P S - Gurua, District - Gaya
            67   Jai Ram Yadav, son of late Mohi Yadav, resident of village -
                 Azmatganj, P S - Paraiya, District - Gaya
            68   Krishna Kumar Pandey, son of late Saryu Pandey, resident of Barki
                 Delha, P S - Delha, District - Gaya
            69   Anil Sharma, son of Chandra Bhushan Sharma, resident of village -
                 Laxman Bigha, P S - Pariya, District - Gaya
            70   Satish Kumar, son of Sri Tapeshwar Lal, resident of village -
                 Haridaspur, P S - Phurhuriya, District - Gaya
            71   Manoj Kumar, son of Sri Bhuneshwar Singh, resident of village -
                 Ajmatganj, P S - Pariya Bazar, District - Gaya
            72   Sumant Kumar Singh, son of Baijnath Singh, resident of Mohalla -
                 Sidarthpuri Colony, Buniyadganj, P S - Mufassil, District - Gaya
            73   Surendra Kumar, son of Sri Basudeo Prasad, resident of Mohalla -
                 Gorakhni Road, Lakghibag, P S - Manpur, District - Gaya
 4   Patna High Court CWJC No.11384 of 2008 (2) dt.11-10-2012

                                           4/6




            74 Mahesh Prasad, son of late Jaganath Pandit, resident of Mohalla -
               Miyantoli, near Masjid, P S - Khusrupur, District - Patna
            75 Satyendra Kumar Singh, son of Sri Ram Bahadur Singh, resident of
               village - Kendui, P S - Kendui, District - Gaya
            76 Krishna Kumar, son of Sri Hari Singh, resident of village - Shewtar, P S
               - Shewtar, District - Gaya
            77 Uma Shankar Sharma, son of Sri Nawal Kishore Sharma, resident of
               village - Mohimapur, P S - Tekari, District - Gaya
            78 Ashok Kumar, son of Sri Suresh Prasad Singh, resident of village -
               Bindaul, P S - Khizarsarai, District - Gaya
            79 Manoj Kumar Verma, son of Sri Rameshwar Prasad, resident of
               Mohalla - Telha Mahavir Aasthan, P S - Nutan Nagar, District - Gaya
            80 Jitendra Kumar Mishra, son of Nand Kumar Mishra, resident of village
               - Dighi, P S - Konch, District - Gaya
            81 Binita Sinha, wife of Raj Nandan Prasad, resident of Mohalla - New
               Colony, Chotki Delha, P S - R S Gaya, District - Gaya
            82 Dhanwanti Kumari, daughter of Sri Tulsi Prasad, resident of village -
               Bithosharif, P S - Chanauti, District - Gaya
            83 Reyaz Saffdar Imam, son of Md Ifikhar Ahmad, resident of Road No
               13, West Block, Mohalla - New Karimganj, P S - Karimganj, District -
               Gaya
            84 Alok Kumar sinha, son of late Shardha Prasad Lal, resident of village -
               Bithosharif, P S - Chanauti, District - Gaya
            85 Satish Kumar, son of late Ram Pati Ram, resident of village - Nehora, P
               S - Konch, District - Gaya
            86 Satendra Rajak, son of Ram Vikash Rajak, resident of village - Katri, P
               S - Pattal Kati, Aatri, District - Gaya
            87 Satish Kumar, son of Sri Aatal Bihari Singh, resident of village - B T
               Bigha, P S - Sherghati, District - Gaya
            88 Suresh Prasad, son of Ganesh Rajak, resident of village - Bandhu
               Bigha, P S - Teusa, Aatri, District - Gaya
            89 Rajesh Kumar Aawasthi, son of Gauri Shankar Aawasthi, resident of
               village - Barke Delha, Bus Stand, P S - Delha, District - Gaya
            90 Manju Kumari, daughter of Sri Jagdish Prasad, resident of Mohalla -
               Tutwari Road, P S - Town, District - Gaya
            91 Vijay Kumar, son of Sri Baldeo Prasad, resident of village -
               Sahawajpur, P S - Tekari, District - Gaya
                                                                   .... .... Petitioner/s

                                                  Versus

            1  The State of Bihar through the District Magistrate, Gaya
            2  The Deputy Collector (Establishment), Gaya Collectorate, District -
               Gaya
            3 The Deputy Collector (Nazarat), Gaya Collectorate, District - Gaya
                                                                   .... .... Respondent/s
            ======================================================

            Appearance :

            For the Petitioner/s       :    Mr Ramakant Sharma, Sr Advocate with
                                            M/s Shaishav Kumar &
 5        Patna High Court CWJC No.11384 of 2008 (2) dt.11-10-2012

                                                 5/6




                                                       Sunil Kumar Singh, Advocates

                 For the Respondent/s        :   Mr Dineshwar Tiwary, AC to SC 20

                 ======================================================

                 CORAM: HON'BLE MR JUSTICE NAVANITI PRASAD SINGH

                                                  ORAL ORDER

2   11-10-2012

Learned counsel for the petitioners has filed this interlocutory application being IA No 6473 of 2012 with a prayer that this writ application may be disposed of in terms of order dated 30.06.2010 passed in CWJC No 17766 of 2009 and order dated 22.06.2011 passed in CWJC No 719 of 2011.

Heard the learned counsel for the petitioners and the learned counsel for the State.

It appears that the dispute in the present case relates to appointment on Class IV posts in the district of Gaya. Petitioners state that they are similarly situated to the writ petitioners of the aforesaid two writ petitions. Their case is that they were empanelled in the earlier panels prepared but when the present panel was prepared for considering appointment pursuant to Advertisement No 1 of 2004, their names are missing for reasons not disclosed.

Learned counsel for the State having examined the matter has no objection if this writ petition is disposed of in terms of the aforesaid two writ petitions. 6 Patna High Court CWJC No.11384 of 2008 (2) dt.11-10-2012 6/6

In my view, based on the submission of the learned counsel for the petitioners that the case of the petitioners of the present writ petition are similar, let this writ application be also disposed of in terms of order dated 30.06.2010 passed in CWJC No 17766 of 2009 and order dated 22.06.2011 passed in CWJC No 719 of 2011. The District Magistrate, Gaya shall, accordingly, act immediately.

The writ petition stands disposed of at this stage itself.

M.E.H./-                                      (Navaniti Prasad Singh)