Section 4(3) in Tamil Nadu Panchayats (Restriction Control to Regulate the use of Porambokes in Ryotwari Tracts) Rules, 2000
(3)When a village panchayat desires to regulate the use of a poramboke mentioned in sub-section (4) of section 134 of the Act, it may apply to the Collector with a copy of its resolution on the subject specifying -(a)the survey number or numbers, the boundaries and the extent of the poramboke;(b)the purpose for which the poramboke is used; and(c)a list and description of the trees, if any, standing on it.
