Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 29 in Rules Having The Force of Law and Executive orders Relating to Forests

29. The following additional rules shall apply only to applications for waste land for special cultivation.