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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(4) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(4)[ The term of office of the President, the Vice-President and the members of the Managing Committee of the Distributory Committee shall, if not recalled or removed or disqualified under the provisions of the act earlier, be coterminus with the term of the general body specified in sub-section (3) of Section 5] [Substituted by Act No. 7 of 2003, dated 24.4.2003.];