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[Cites 0, Cited by 0] [Section 3(12)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(12)(a) in The National Highways Rules, 1957

(a)The executing agency shall ensure that contractors are classified for jobs of various sizes, taking into consideration, employment of qualified engineers, kind of machinery and expertise available with them and the total workload which they can handle at a given time;