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State of Jharkhand - Section

Section 278 in Bihar Education Code, 1961

278. Date of application for Transfer Certificates is ordinarily the date upto which fees may be charged.

- For the purposes of the transfer certificate, the date of the receipt of the letter applying for transfer will be regarded as the date upon which a student's connection with the school ceased, and no fee will be charged to him for any subsequent month. But if the student does not pay the sums due from him to the school within three days of his receiving intimation of their amount he will be treated as absent without leave until such sums are paid subject (as regards any further sums so accruing) to the limit stated in Article 291.(R. & O. page 315, V.)