Section 24(1) in The Right of Children to Free and Compulsory Education Act, 2009
(1)A teacher appointed under sub-section (1) of section 23 shall perform the following duties, namely:-(a)maintain regularity and punctuality in attending school;(b)conduct and complete the curriculum in accordance with the provisions of sub-section (2) of section 29;(c)complete entire curriculum within the specified time;(d)assess the learning ability of each child and accordingly supplement additional instructions, if any, as required;(e)hold regular meetings with parents and guardians and apprise them about the regularity in attendance, ability to learn, progress made in learning and any other relevant information about the child; and(f)perform such other duties as may be prescribed.
