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Punjab-Haryana High Court

Gee City Builders P. Ltd vs Commissioner Of Income Tax, Central ... on 11 March, 2022

Bench: Augustine George Masih, Sandeep Moudgil

114-4
        IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH


                                                 ITA-438-2019
                                                 Date of decision : 11.03.2022

Gee City Builders P. Ltd.
                                                              .....Appellant
                                   Versus
Commissioner of Income Tax, Central Circle, Ludhiana and another
                                                              ....Respondents

CORAM:- HON'BLE MR.JUSTICE AUGUSTINE GEORGE MASIH
        HON'BLE MR. JUSTICE SANDEEP MOUDGIL

Present:       Mr. Rajesh Sethi, Advocate
               for the appellant.

               Mr. Rajesh Katoch, Senior Standing counsel with
               Mr. Jaswinder Singh Sandhu, Junior Standing counsel
               for the respondents.

AUGUSTINE GEORGE MASIH, J. (ORAL)

Learned counsel for the appellant states that the matter has been settled by the appellant with the respondents authorities and therefore, he does not want to pursue the present appeal.

In the light of the above, the present appeal is disposed of as infructuous.




                                          (AUGUSTINE GEORGE MASIH)
                                                   JUDGE




March 11th, 2022                                 (SANDEEP MOUDGIL)
ps-I                                                  JUDGE

Whether speaking/reasoned :               Yes          No
Whether Reportable :                      Yes          No




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