Punjab-Haryana High Court
Gee City Builders P. Ltd vs Commissioner Of Income Tax, Central ... on 11 March, 2022
Bench: Augustine George Masih, Sandeep Moudgil
114-4
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
ITA-438-2019
Date of decision : 11.03.2022
Gee City Builders P. Ltd.
.....Appellant
Versus
Commissioner of Income Tax, Central Circle, Ludhiana and another
....Respondents
CORAM:- HON'BLE MR.JUSTICE AUGUSTINE GEORGE MASIH
HON'BLE MR. JUSTICE SANDEEP MOUDGIL
Present: Mr. Rajesh Sethi, Advocate
for the appellant.
Mr. Rajesh Katoch, Senior Standing counsel with
Mr. Jaswinder Singh Sandhu, Junior Standing counsel
for the respondents.
AUGUSTINE GEORGE MASIH, J. (ORAL)
Learned counsel for the appellant states that the matter has been settled by the appellant with the respondents authorities and therefore, he does not want to pursue the present appeal.
In the light of the above, the present appeal is disposed of as infructuous.
(AUGUSTINE GEORGE MASIH)
JUDGE
March 11th, 2022 (SANDEEP MOUDGIL)
ps-I JUDGE
Whether speaking/reasoned : Yes No
Whether Reportable : Yes No
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