Bombay High Court
Lal Parmanand Kanuga vs Sheroo Parmanand Kanuga And 13 Others on 2 August, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
1/1 8 IAL-18607-23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.18607 OF 2023
IN
SUIT (L) NO.32571 OF 2022
Lal Parmanand Kanuga .. Applicant
In the matter between :-
Lal Parmanand Kanuga .. Plaintiff
Versus
Sheroo Parmanand Kanuga & Ors. .. Defendants
...
Mr.Amish S. Gandhi i/b Maniar Srivastava Associates for the
Applicant/Orig. Plaintiff.
Mr.Shailesh Shah, Senior Advocate i/b Mr.Hitesh Vyas for the
Defendant Nos.1 to 3.
Ms.Sayli Shinde i/b Kartikeya & Associates for the Defendant Nos.4
and 8 to 10.
Mr.Arun Panickar with Mr.Vinay Nair for the Defendant Nos. 11 and
12.
...
CORAM: BHARATI DANGRE, J.
DATED : 02nd AUGUST, 2023 P.C:-
Since it is informed that the settlement terms exchanged are on the verge of being settled, re-notify to 09/08/2023. To be listed under the same caption.
( SMT. BHARATI DANGRE, J.) M.M.Salgaonkar ::: Uploaded on - 02/08/2023 ::: Downloaded on - 03/08/2023 07:54:55 :::