Supreme Court - Daily Orders
M/S The Totgars Cooperative Sale ... vs The Principal Commissioner Of Income ... on 22 January, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.34 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 553-569/2018
(Arising out of impugned final judgment and order dated 22-09-2017
in R.P.No.100085-100093/2017 in ITA No.100066/16, 100064, 100065,
100067, 100068, 100051-100054/2016 passed by the High Court of
Karnataka Circuit Bench at Dharwad)
M/S THE TOTGARS COOPERATIVE SALE SOCIETY Petitioner(s)
VERSUS
THE PRINCIPAL COMMISSIONER OF INCOME TAX & ANR. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 22-01-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Senthil Jagadeesan, AOR
Ms. Shruti Iyer, Adv.
Ms. Sonakshi Malhan, Adv.
Ms. Suriti Chowdhary, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice. Tag along with SLP(C) Nos.26314-26321 of 2017.
(USHA RANI BHARDWAJ) (CHANDER BALA)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by USHA
RANI BHARDWAJ
Date: 2018.01.22
16:34:58 IST
Reason: