Section 25 in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990
25. Licensed Vendor to obtain supply from the Treasury only.
- A Licensed Vendor shall obtain supplies of stamps and stamped papers which he is authorised to sell from the Treasury/Special Treasury/Sub-Treasury, as specified in the licence. He shall, for supply, deposit into the Treasury the face value of stamps and stamped papers he wishes to purchase less the discount admissible under Sub-rule (1) of Rule 26.
