Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 33 in The Designs Rules, 2001 33. Application for entry of subsequent proprietorship .-An application referred to in sub-section (1) or (2) of section 30 shall be made to the Controller in Form 11 or 12 or 13 as the case may be.
