Section 14(7) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987
(7)In the event of the occurrence of any vacancy in the office of Vice-Chancellor by reason of his death, resignation or otherwise the senior most Director, Dean of Faculty or any officer of the Government nominated by the Chancellor shall act as Vice-Chancellor until the date on which a new Vice-Chancellor, appointed under sub-section (1) to fill such vacancy enters upon his office :Provided that the person so nominated shall not hold office tor a period of more than six months.
